Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 482] [Entire Act]

State of Punjab - Subsection

Section 482(d) in The Punjab Municipal Act, 1999

(d)lodged in the premises occupied by members of two or more families,