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Supreme Court - Daily Orders

Ozone Projects Private Limited vs Haresh Bathija on 31 October, 2022

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     ITEM NO.1746                                COURT NO.14               SECTION XVII-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Miscellaneous Application No.                   1353/2022 in C.A. No. 5656/2021

     OZONE PROJECTS PRIVATE LIMITED                                      Petitioner(s)

                                                      VERSUS

     HARESH BATHIJA & ANR.                                               Respondent(s)

     (OR FOR DIRECTIONS FOR SUITOR'S FUND AMOUNT )

     Date : 31-10-2022 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                                               [IN CHAMBER]



     For Petitioner(s)
                                        Mr. Anish R. Shah, AOR

     For Respondent(s)
                                        Mr. Prateek K Chadha, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List after two weeks.

(HARSHITA UPPAL) (RAM SUBHAG SINGH) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by ARJUN BISHT Date: 2022.11.01 10:59:08 IST Reason: