Supreme Court - Daily Orders
Ozone Projects Private Limited vs Haresh Bathija on 31 October, 2022
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.1746 COURT NO.14 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 1353/2022 in C.A. No. 5656/2021
OZONE PROJECTS PRIVATE LIMITED Petitioner(s)
VERSUS
HARESH BATHIJA & ANR. Respondent(s)
(OR FOR DIRECTIONS FOR SUITOR'S FUND AMOUNT )
Date : 31-10-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
[IN CHAMBER]
For Petitioner(s)
Mr. Anish R. Shah, AOR
For Respondent(s)
Mr. Prateek K Chadha, AOR
UPON hearing the counsel the Court made the following
O R D E R
List after two weeks.
(HARSHITA UPPAL) (RAM SUBHAG SINGH) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by ARJUN BISHT Date: 2022.11.01 10:59:08 IST Reason: