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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Uttarakhand - Subsection

Section 85(3) in Uttarakhand Co-Operative Societies Act, 2003

(3)A co-operative farming society may out of its net profits pay to such extent and in such manner as may be prescribed, bonus to its members in respect of their land and labour contributions made to the society.