Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Gujarat - Subsection Section 23(4) in The Shree Somnath Sanskrit University Act, 2005 (4)The Academic Council shall exercise such other powers and perform such other duties may be conferred or imposed on it by this Act or under the regulations.
