Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 235] [Entire Act]

Greater Bengaluru City Corporation -

Section 235(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(2)The Ward Committees will prepare Ward action plan which shall takeinto account consideration the Ward requirement, budgetary allocations,infrastructure requirement while aligning it with the Ward Micro Plan and otherpolicies of the Corporation.