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[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Karnataka - Subsection

Section 12(5)(b) in Karnataka Ground Water (Regulation and Control of Development and Management) Act, 2011

(b)In case of applicants growing water intensive crops like paddy and sugarcane, an undertaking shall be obtained from them for change of heavy duty crops to light duty crops and such change to be incorporated in the certificate of registration.