Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 22 in The Goa Tax on Luxuries Rules, 1988 22. Form of notice under section 18(2). - The notice under sub-section (2) of section 18 shall be in Form [LUX] [Inserted by the (Amendment) Rules, 2007.] 15 and the date fixed for compliance therewith shall not be earlier than fifteen days from the date of service thereof.
