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State of Odisha - Section

Section 8 in Orissa News Media Accreditation Rules, 2006

8. Grant of accreditation to the Editor-cum-Correspondent.

- Editors of small and medium newspapers who also work as correspondents may be given accreditation as Editor-cum-Correspondent provided the following criteria are fulfilled :
(i)The newspaper/periodical concerned qualifies for accreditation as per these rules.
(ii)The applicant himself/herself is qualified for grant of accreditation as a correspondent.
(iii)The applicant submits clippings of published despatches apart from editorial carrying his/her credit line appearing in the newspaper/periodical on whose behalf accreditation is sought for.