Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in The Employment of Children Act, 1938 8. Amendment of Section 6 of Act 15 of 1908. - [Repealed by the Repealing and Amendment Act, 1942 (25 of 1942), Section 2 and Schedule I.]The Schedule(See Section 3, 3-A and 3-B)List of processes
