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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(d) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(d)village Mawakot (patti Motadhak) Balbharput alias Gosikhata Patti Sukhras), Dhara alias Dharaon, Jhirna Malla and Kothi Rao (Patti Garbwal Bhabhar) in the Garbwal District: