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Gujarat High Court

M/S.Apar Industries Ltd vs Natwarsinh Naharsinh Sindha & Anr on 26 July, 2005

Bench: R.S.Garg, Ravi R.Tripathi

LPA/1273/2003 Oral Order dated 26/07/2005                             1


             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               LETTERS PATENT APPEAL NO.1273 OF 2003
                                In
             SPECIAL CIVIL APPLICATION NO.2284 OF 2002

                                 With

               LETTERS PATENT APPEAL NO. 1274 OF 2003
                                In
             SPECIAL CIVIL APPLICATION NO.2285 OF 2002
                                To
               LETTERS PATENT APPEAL NO.1314 OF 2003 
                                In
             SPECIAL CIVIL APPLICATION NO.2325 OF 2002


===================================================================== 
              M/S.APAR INDUSTRIES LTD. - Appellant(s)
                                Versus
        NATWARSINH NAHARSINH SINDHA & ANR. - Respondent(s)
===================================================================== 
Appearance : 
MR. D.G. CHAUHAN for Appellant.
MR. MUKTESH V. PATEL for Respondent No(s).: 1.
MR. MUKUL SINHA for Respondent No(s).: 1.
MR. RAJESH P. MANKAD for Respondent No(s).: 1.
MR. K.M. PATEL for Respondent No(s).: 2.
=================================================================

          CORAM :  HONOURABLE MR.JUSTICE R.S.GARG
                                and
                   HONOURABLE MR.JUSTICE RAVI R.TRIPATHI


                          Date : 26/07/2005


                         COMMON ORAL ORDER

(Per : HONOURABLE MR.JUSTICE R.S.GARG) It is reported that the arguing Counsel has to attend his ailing wife, therefore, he is unable to appear in the LPA/1273/2003 Oral Order dated 26/07/2005 2 matters. Put up after two weeks.

[R.S.Garg, J.] [Ravi R.Tripathi, J.] kamlesh*