Gujarat High Court
M/S.Apar Industries Ltd vs Natwarsinh Naharsinh Sindha & Anr on 26 July, 2005
Bench: R.S.Garg, Ravi R.Tripathi
LPA/1273/2003 Oral Order dated 26/07/2005 1
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
LETTERS PATENT APPEAL NO.1273 OF 2003
In
SPECIAL CIVIL APPLICATION NO.2284 OF 2002
With
LETTERS PATENT APPEAL NO. 1274 OF 2003
In
SPECIAL CIVIL APPLICATION NO.2285 OF 2002
To
LETTERS PATENT APPEAL NO.1314 OF 2003
In
SPECIAL CIVIL APPLICATION NO.2325 OF 2002
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M/S.APAR INDUSTRIES LTD. - Appellant(s)
Versus
NATWARSINH NAHARSINH SINDHA & ANR. - Respondent(s)
=====================================================================
Appearance :
MR. D.G. CHAUHAN for Appellant.
MR. MUKTESH V. PATEL for Respondent No(s).: 1.
MR. MUKUL SINHA for Respondent No(s).: 1.
MR. RAJESH P. MANKAD for Respondent No(s).: 1.
MR. K.M. PATEL for Respondent No(s).: 2.
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CORAM : HONOURABLE MR.JUSTICE R.S.GARG
and
HONOURABLE MR.JUSTICE RAVI R.TRIPATHI
Date : 26/07/2005
COMMON ORAL ORDER
(Per : HONOURABLE MR.JUSTICE R.S.GARG) It is reported that the arguing Counsel has to attend his ailing wife, therefore, he is unable to appear in the LPA/1273/2003 Oral Order dated 26/07/2005 2 matters. Put up after two weeks.
[R.S.Garg, J.] [Ravi R.Tripathi, J.] kamlesh*