Madhya Pradesh High Court
Rahul Rai vs The State Of Madhya Pradesh on 29 July, 2024
1 MCRC-28849-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 28849 of 2024 (RAHUL RAI Vs THE STATE OF MADHYA PRADESH ) Dated : 29-07-2024 Shri Vikas Jyotishi - Advocate for applicant. Shri C.M. Tiwari - Government Advocate for State.
As prayed, list this case after a week.
(PRAMOD KUMAR AGRAWAL) JUDGE shahina Signature Not Verified Signed by: SHAHINA KHAN Signing time: 7/30/2024 1:34:11 PM