Section 21 in The Haryana Canal and Drainage Rules, 1976
21. Stoppage of supply in improperly maintained watercourse work. [Section 27(1)(b)].
- Stoppage of supply of water to any watercourse under clause (b) of sub-section (1) of Section 7 may be enforced if the Divisional Canal Officer has satisfied himself that the watercourse it not maintained in proper customary repair. The order for such stoppage shall be in writing.
