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[Cites 0, Cited by 1] [Section 20(1)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(1)(e) in Regulations of the Tamil Nadu Agricultural University

(e)The Vice-Chancellor shall, in every case of deputation on foreign service, lay down the duration, emoluments and other conditions including all the costs involved in the transfer byway of travelling and daily allowances, etc., and provident fund and leave salary contribution to be made by the foreign employer.