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[Cites 0, Cited by 9] [Entire Act]

State of Rajasthan - Section

Section 37 in Rajasthan Co-operative Societies Act, 2001

37. Power to issue instructions.

(1)The Authority may issue such instructions, as it may consider reasonable for conducting free, fair and impartial elections, to any society or its committee or members.
(2)The instructions issued by the Authority under this section shall be binding.