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State of Uttar Pradesh - Section
Section 47 in U.P. Revenue Code Rules, 2016
47. Meaning of fruit bearing tree (Section 57).
- The term 'fruit-bearing trees' shall, for the purposes of this chapter, mean any of the following trees:-| Serial No. | Common Name | Botanical Name |
| 1 | 2 | 3 |
| 1. | Mango | Mangiferaindica |
| 2. | Aonla | Emblicaofficinale |
| 3. | Jackfruit | Arotocarpusintegrifolia |
| 4. | Lichi Nephelium | litchi |
| 5. | Imli | Tamarindusindica |
| 6. | Blackberry | Sigyaziumcumini |
| 7. | Mahua | Madhucalatifolia |
| 8. | Bail | |
| 9. | Kaitha | |
| 10. | Guava |