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Calcutta High Court (Appellete Side)

Soumadip Chakraborty vs Calcutta University & Ors on 4 January, 2023

Author: Kausik Chanda

Bench: Kausik Chanda

04.01.2023 ap 20 WPA 15624 of 2015 Soumadip Chakraborty Vs. Calcutta University & Ors.

In the first call, no one appeared. In the second call also, none appears.

Accordingly, WPA 15624 of 2015 is dismissed for default.

Interim order, if any, stands vacated.

(Kausik Chanda, J.)