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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Tamilnadu - Subsection

Section 51(1)(iv) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(iv)an unmarried mother where the biological father of the child had deserted the mother and his whereabouts are not known;