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State of Rajasthan - Section

Section 13 in The Rajasthan Loans To Small Mining Lessees Rules, 1982

13. Disbursement of Loan.

- After the loan is sanctioned the Mining Engineer/Asstt. Mining Engineer concerned would disburse the loan on execution of an agreement in the form prescribed in appendix 'B' and mortgage deeds or personal bond in the form prescribed in appendix 'C' as the case may be.