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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(1)(c) in Annamalai University Act, 2013

(c)members of the authorities of the Annamalai University, elected or nominated or otherwise as such members under the 1928 Act and holding office as such members in any of the authorities of the Annamalai University, immediately before the commencement of this Act shall cease to be such members.