Bombay High Court
Mahalaxmi Cotton Ginning Pressing And ... vs The Commisioner Of State Tax, ... on 12 December, 2018
JSB
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 12th December, 2018
CALLED OUT FOR REJECTION :
113. CHOLL/1002/2018 ) Mr. Akhlaque M.S. Solkar, Advocate for the
S/253/2017 ) Applicants.
)
) P.C.: Applicants and/or their Advocates to
) remove office objections on the Chamber Order
) and to get the same numbered / registered on or
) before 09.01.2019, failing Chamber Order to
) stand rejected under 986 of O.S. Rules for non-
) compliance of office objections.
115. CHOLL/1027/2018 ) None present for the Applicants.
TP/1786/2016 )
) P.C.: Applicants and/or their Advocates to
116. CHOLL/1034/2018 ) remove office objections on the Chamber Order
TP/1811/2016 ) and to get the same numbered / registered on or
) before 09.01.2019, failing Chamber Order to
122. CHOLL/1155/2018 ) stand rejected under 986 of O.S. Rules for non-
TPL/1297/2018 ) compliance of office objections.
)
126. CHOLL/1211/2018 )
WPL/1191/2017 )
)
127. CHOLL/1217/2018 )
NMCDL/1218/2018 )
CARBPL/559/2018 )
)
128. CHOLL/1218/2018 )
EXAL/2262/2017 )
)
129. CHOLL/1248/2018 )
S/2755/2011 )
)
131. CHOLL/1289/2018 )
APPL/9/2016 )
CHS/292/2015 )
S/3/2003 )
)
138. CHOLL/1356/2018 )
MVXAL/15/2018 )
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