Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Himachal Pradesh - Subsection Section 2(f) in Himachal Pradesh Societies Registration Act, 2006 (f)"Governing body" means the Governing body elected under section 15 of this Act and entrusted for the time being with the management of a Society under its regulation;
