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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(7) in Goa (Grant of advance to Member of the Legislative Assembly for purchase of new motor car) Rules, 2005

(7)The amount of advance to be recovered by monthly installment shall be fixed in whole rupee except in case of last installment, when the remaining balance including any fraction of rupee shall be recovered.