Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Armed Forces Tribunal Act, 2007

(2)The President may appoint one or more Members of the Tribunal to be the Vice¬-Chairperson, or, as the case may be, the Vice-Chairpersons, thereof.