Bombay High Court
Nester Ronny D'Souza vs Ronny D'Souza @ Ronny Francis D'Souza - ... on 13 June, 2019
Before : Shri K. K. Trivedi, Addl. Registrar (O.S.)/ Addl. Prothonotary and Senior Master Date : 19th June, 2019 CALLED FOR DIRECTONS:
24. TP/475/2019 Ms. Cynthia Pereira, Advocate for the petitioner.
P.C.: 1. Time of comply the order dated 26 th March, 2019 is extended for further period of six weeks from today. Advocate for the petitioner states that original Will of deceased is lying deposited with Sub- Registrar of Assurances at Bandra. She is permitted to take out applications for getting the said original Will deposited to this office. If any Citation or Notice is to be issued, Office to do so. If office cannot issue as requested, Advocate to get the Notice to that effect from the Hon'ble Court.
Addl. Registrar (O.S.)/ Addl. Prothonotary and Senior Master ::: Uploaded on - 27/06/2019 ::: Downloaded on - 21/07/2019 08:22:00 :::