Section 120 in The Bihar Motor Vehicles Rules, 1992
120. Carriage of personal luggage in private service vehicle.
(1)Not more than 25 kilograms of luggage or personal effects per occupant may be carried in a private service, vehicle:Provided that, if the conditions of the permit so provide, such vehicle may, in addition, carry the personal or household effect of such permit or office articles of such holder subject to the condition that the total weight of luggage or personal or household effect or office articles and persons does not exceed the permissible carrying capacity of the vehicle.(2)Nothing in sub-rule (1) shall be construed as authorising the carriage of general merchandise in a private service vehicle.
