(1)These regulations may be called the Bengal [Trade Union Regulations, 1927.] [Vide notification No. 527 Corn., dated the 15th February, 1939.](2)[These regulations apply to trade unions whose] [Vide notification No. 527 Corn., dated the 15th February, 1939.], [head office are situated in the Province of Bengal.] [Vide notification No. 3083 Corn., dated the 30th July, 1945.]
