Section 1(3) in Tamil Nadu Street Vending and Shops and Establishments Worker's Welfare Scheme, 2010
(3)It shall apply to all manual workers engaged in street vending and it shall also apply to small traders like hawkers, those selling goods either on pavements or by carrying them in baskets or in carts and petty shopkeepers and such other type of workers and shops and establishments employing four and less workers.
