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[Cites 0, Cited by 2] [Section 36(3)] [Section 36] [Entire Act]

NCT Delhi - Subsection

Section 36(3)(a) in The Delhi Rent Control Act, 1958

(a)after giving not less than twenty-four hours' notice in writing, enter and inspect or authorise any officer subordinate to him to enter and inspect any premises at any time between sunrise and sunset; or