Punjab-Haryana High Court
State Of Haryana And Another vs Ram Narain And Others on 16 September, 2008
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A No. 1760 of 2000 (O&M)
Date of decision : 16.9.2008
State of Haryana and another ..... Appellants
vs
Ram Narain and others ... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. H. S. Hooda, Advocate General, Haryana, with Mr. Rajiv Kawatra, Senior Deputy Advocate General, Haryana, for the appellants.
Rajesh Bindal J.
For the detailed reasons recorded in R. F. A. No. 1737 of 2000
- State of Haryana and another vs Sohan Lal and another vide separate order passed today, the present appeal is dismissed.
16.9.2008 ( Rajesh Bindal) vs. Judge