Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 274(1)] [Section 274] [Entire Act] Union of India - Subsection Section 274(1)(b) in The Indian Succession Act, 1925 (b)when the grant has been made by a District Judge, to the High Court to which such District Judge is subordinate and to each of the other High Courts.