Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 8] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(a) in The Central Reserve Police Force Act, 1949

(a)“active duty” means the duty to restore and preserve order in any local area in the event of any disturbance therein;