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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(f) in Andhra Pradesh Engineering Common Entrance Test for Diploma and B.Sc. Degree Holders (ECET/ECET-AC) for Admission into second year Under Graduate Courses in Engineering/ Pharmacy Rules, 2008

(f)"Committee of ECET-AC" means the Committee empowered by the Association of private Un-Aided professional Colleges to conduct ECET-AC for Admission of Diploma and Degree Holders into 2nd year of Engineering and Pharmacy Courses and to prepare the merit lists of the candidates as per the marks obtained in the above test for Admission into Engineering and Pharmacy Courses, subject to the supervision of the AFRC.