Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Bengal Presidency - Subsection Section 2(15a) in Bengal Excise Act, 1909 (15a)[ "notification" means a notification published in the Official Gazette;] [Clause (15a) inserted by section 3(10) of the Bengal Excise (Amendment) Act, 1965 (West Bengal Act 39 of 1965).]
