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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(viii) in First Statutes of the Rai University

(viii)To declare as a constituent colleges any college, centre institution 'imparting1 education as are in the opinion of the University, necessary for the furtherance of its objects or to establish a new constituent college, centre institution for the purpose;