Section 10(7)(f) in Tamil Nadu Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2017

[Cites 0, Cited by 0] [Section 10(7)] [Section 10] [Entire Act]

(f)Impacts at different stages of the project cycle

(i)Pre-construction phase

(ii)Construction phase

(iii)Operation phase

(iv)De-commissioning phase

(v)Direct and indirect impacts

(vi)Differential impacts

(vii)Cumulative impacts.

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