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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(aa) in The Rajasthan Excise (Grant of Hotel Bar/Club Bar/Restaurant Beer Bar Licences) Rules, 1973

(aa)"heritage Rajasthan Hotel" means any hotel/recognized as Heritage Rajasthan Hotel by the state government or by any other authority/committee authorized specifically for his purpose by the state government in accordance with the guidelines issued in this regard,