Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 144] [Entire Act] State of Tripura - Subsection Section 144(f) in The Tripura Co-operative Societies Act, 1974 (f)a committee of a society, or an officer or member thereof, fails to comply with the provisions of sub-sections (2), (3) or (4) of Section 71; or
