Supreme Court - Daily Orders
Commissioner Trade And Taxes vs Vizien Organics on 31 January, 2017
Bench: Chief Justice, N.V. Ramana, D.Y. Chandrachud
ITEM NO.802 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).3496/2017
(Arising out of impugned final judgment and order dated 19/01/2017
in WP No.10701/2016 passed by the High Court of Delhi at New Delhi)
COMMISSIONER, TRADE AND TAXES & ANR. Petitioner(s)
VERSUS
VIZIEN ORGANICS Respondent(s)
(With interim relief and office report)
Date : 31/01/2017 This petition was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr.Mukul Rohatgi, AG
Mr.R.Balasubramanian, Adv.
Mr.M.K.Maroria, Adv.
Mr. B. Krishna Prasad, Adv.
For Respondent(s)
Upon being mentioned the Court made the following
O R D E R
List on 01.02.2017 before an appropriate Bench.
(SATISH KUMAR YADAV) (RENUKA SADANA) AR-CUM-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2017.01.31 17:19:44 TLT Reason: