Delhi High Court - Orders
Mukesh Kumar vs Edcil (India) Ltd & Ors on 2 April, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 47/2020 & CM APPL. 40910/2023
MUKESH KUMAR ..... Appellant
Through: In person (Through VC)
versus
EDCIL (INDIA) LTD & ORS ..... Respondents
Through: Mr. K.C Dubey, Advocate for R-1
Mr. Rajesh Kumar, Advocate
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 02.04.2024 List on 8th October, 2024 for final hearing. Meanwhile, the parties are directed to file written arguments along with the convenience compilation of documents.
CHANDRA DHARI SINGH, J APRIL 2, 2024 gs/da Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/04/2024 at 21:27:49