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Delhi High Court - Orders

Mukesh Kumar vs Edcil (India) Ltd & Ors on 2 April, 2024

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~16
                           *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +         RFA 47/2020 & CM APPL. 40910/2023
                                     MUKESH KUMAR                                                                           ..... Appellant
                                                                           Through:                In person (Through VC)

                                                                           versus

                                     EDCIL (INDIA) LTD & ORS                                                               ..... Respondents
                                                                           Through:                Mr. K.C Dubey, Advocate for R-1
                                                                                                   Mr. Rajesh Kumar, Advocate

                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                                           ORDER

% 02.04.2024 List on 8th October, 2024 for final hearing. Meanwhile, the parties are directed to file written arguments along with the convenience compilation of documents.

CHANDRA DHARI SINGH, J APRIL 2, 2024 gs/da Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/04/2024 at 21:27:49