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Punjab-Haryana High Court

Excise And Taxation Commissioner, ... vs M/S K K Organics Pvt. Ltd, Firozpur ... on 13 May, 2019

Bench: Ajay Kumar Mittal, Manjari Nehru Kaul

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH

                                            VATAP No. 328 of 2018 (O&M)
                                            Date of decision: 13.05.2019

Excise and Taxation Commissioner, Haryana

                                                              ......Appellant


                   Vs.


M/s K.K. Organics Private Limited, Firozpur Zirkha, Nuh and another



                                                              .....Respondents

CORAM: HON'BLE MR. JUSTICE AJAY KUMAR MITTAL, HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL Present: Ms. Mamta Singla Talwar, Deputy Advocate General, Haryana for the appellant.

Mr. Sandeep Goyal, Advocate for respondent. Ajay Kumar Mittal,(J).

For orders, see VATAP No. 130 of 2017 (Excise and Taxation Commissioner, Haryana Vs. M/s Frigoglass India Private Limited and another.) (Ajay Kumar Mittal) Judge May 13, 2019 (Manjari Nehru Kaul) 'gs' Judge 1 of 1 ::: Downloaded on - 10-06-2019 06:01:51 :::