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[Cites 0, Cited by 0] [Section 112] [Entire Act]

State of Bihar - Subsection

Section 112(5) in The Bihar Panchayat Raj Act, 2006

(5)A copy of the order passed by the full bench of Gram Katchahry shall be made available free of cost to the parties within one week from the date of passing of such order in the manner prescribed for this purpose.