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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(c) in The Chhattisgarh Transit (Forest Produce) Rules, 2001

(c)Of forest produce covered by Money receipts/Rated passes/ Forest produce passes/Carting Challan issued by competent authority in accordance with the rules made in this behalf for the time being in force.