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State of West Bengal - Section

Section 16 in The West Bengal Panchayat Elections Act, 2003

16. Determination of constituencies of Gram Panchayat, Panchayat Samiti and Zilla Parishad or Siliguri Mahakuma Parishad.

- Determination of constituencies of Gram Panchayat, Panchayat Samiti and Zilla Parishad or the Siliguri Mahakuma Parishad, as the case may be, shall be done according to the procedure as may be prescribed.