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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(2) in The Punjab Animal Contagious Diseases Rules, 1953

(2)Should an animal, certified by the Veterinary Surgeon to be infective die, whether in the isolation pound or not, it shall be duty of the keepers of the pound to have the carcass of the said animal, without opening it, either burnt or buried six feet below the surface of the ground away from water course with a layer of unslaked lime not less than one foot deep both beneath it and above it and afterwards water thrown over it, at Government expense.