Supreme Court - Daily Orders
The Commissioner Of Income Tax vs M/S Narayan Builders on 15 November, 2016
Bench: A.K. Sikri, L. Nageswara Rao
ITEM NO.40 COURT NO.10 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No. 20944/2016
(Arising out of impugned final judgment and order dated 29/02/2016
in ITA No. 478/2015 passed by the High Court of Karnataka at
Bangalore)
COMMISSIONER OF INCOME TAX AND ANR. Petitioner(s)
VERSUS
M/S. NARAYAN BUILDERS Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 15/11/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s)
Mr. Ritin Rai, Adv.
Mr. S. A. Haseeb, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
To be heard along with SLP (C)Nos. 1858-59 of 2015.
(Nidhi Ahuja) (Mala Kumari Sharma) Court Master Court Master Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2016.11.17 16:13:30 IST Reason: