Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 266C] [Entire Act] State of West Bengal - Subsection Section 266C(a) in The Chandernagore Municipal Corporation Act, 1990 (a)call for any document in the possession or under the control of the Chief Executive Officer or any officer of the Corporation;
