(4)Where the Official Liquidator realises property for secured creditors other than debenture-holders.On the amount realised for each secured creditor.-On the first Rs. 10,000 or fraction thereof 4 per cent.On the next Rs. 40,000 or fraction thereof 2 1/2 per cent.On the next Rs. 50,000 or fraction thereof 2 per cent.Above Rs. 1,00,000 1 1/2 per cent.
