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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(3) in The Punjab Land Reforms Rules, 1973

(3)If the lands owned or held by a person are situate in more than one tahsil, the declaration shall be furnished to the Collector having jurisdiction in the area in which the largest portion of such lands is situate.