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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(5) in ICFAI University Act, 2003

(5)On the establishment of the University under sub-section (2), the land and other movable and immovable properties acquired, created, arranged or built by the University for the purpose of the University in the State of [Uttarakhand] [Substituted by section 3 of Uttarakhand Act No. 05 of 2010.] shall vest in the University.